The Motor Vehicles Act, 1988
128.
Safety measures for drivers and pillion riders.
- No driver
of a two-wheeled motor cycle shall carry more than one person in addition to
himself on the motor cycle and no such person shall be carried
otherwise than sitting on a proper seat securely fixed to the motor cycle
behind the driver's seat with appropriate safety measures.
- In
addition to the safety measures mentioned in sub-section (1), the
Central Government may, prescribe other safety measures for the drivers of
two-wheeled motor cycles and pillion riders thereon.
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