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The Motor Vehicles Act, 1988

106. Disposal  of article  found in  vehicles.

Where  any article  found in  any  transport  vehicle  operated  by  the  State  transport  undertaking is  not claimed by its owner within the prescribed period, the State transport undertaking may sell the article in the prescribed manner and  the sale  proceeds  thereof,  after  deducting  the  costs incidental to sale, shall be paid to the owner on demand.









  

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