AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Monopolies and Restrictive Trade Practices Act, 1969

34. Registrar of restrictive trade agreements

[Repealed by the Monopolies and Restrictive Trade Practices (Amendment) Act, 1984, s.  28 w.e.f. 1st. August, 1984].

  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement