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10. Officers of the University.-

The following shall be the officers of the University:-

(1) the Vice-Chancellor;

(2) the Pro-Vice-Chancellor;

(3) the Deans of Schools;

(4) the Registrar;

(5) the Finance Officer;

(6) the Librarian; and

(7) such other officers as may be declared by the Statutes to be officers of the University.









  

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