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The Miscellaneous Personal Laws (Extension) Act, 1959
[Act No. 48 of 1959]
[4th December, 1959.]
Contents:
Title
The Miscellaneous Personal Laws (Extension) Act
Sections:
Particulars:
1.
Short title and commencement
2.
Definition
3.
Extension and amendment of certain Acts
4.
Repeals and savings
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