24. [Substitution of new section for section 43.] Rep. by s.2 and the First Schedule, ibid. (w.e.f. 31-03-1988).
1. 31st May, 1984, vide notification No. S.O. 411(E), dated 31stMay, 1984, see Gazette of India, Extraordinary, Part II, sec. 3(ii).
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