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The Metro Railways (Construction of Works) Amendment Act, 1982

[Act No. 41 of 1982]

[21st August, 1982.]

Contents
Title The Metro Railways (Construction of Works) Amendment Act, 1982
Sections Particulars
1. Short title and commencement
2. [Repealed.]
3. [Repealed.]
4. [Repealed.]
5. [Repealed.]
6. [Repealed.]
7. [Repealed.]
8. [Repealed.]
9. [Repealed.]
10. [Repealed.]
11. [Repealed.]
12. [Repealed.]
13. [Repealed.]
14. [Repealed.]
15. [Repealed.]
16. [Repealed.]
17. Transfer of applications pending before arbitrator under the principal Act


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