| Year |
Short title |
| 1823 |
Lascars Act (4 Geo. 4 c. 80). |
| 1894 |
Merchant Shipping Act (57 and 58 Vict., c. 60). |
| 1897 |
Merchant Shipping Act (60 and 61 Vict., c. 59). |
| 1898 |
Merchant Shipping (Liability of Ship-owners) Act (61 and 62 Vict., c. 14). |
| 1898 |
Merchant Shipping (Mercantile Marine Fund) Act (61 and 62 Vict., c. 44). |
| 1900 |
Merchant Shipping (Liability of Ship-owners and others) Act (63 and 64 Vict., c. 32). |
| 1906 |
Merchant Shipping Act (6 Edw. 7, c. 48). |
| 1907 |
Merchant Shipping Act (7 Edw. 7, c. 52). |
| 1911 |
Merchant Shipping (Seamen's Allotment) Act (1 and 2 Geo. 5, c. 8). |
| 1911 |
Merchant Shipping Act (1 and 2 Geo. 5, c. 42). |
| 1911 |
Maritime Conventions Act (1 and 2 Geo. 5, c. 57). |
| 1914 |
Merchant Shipping (Certificate) Act (4 and 5 Geo. 5, c. 42). |
| 1916 |
Merchant Shipping (Salvage) Act (6 and 7 Geo. 5, c. 41). |
| 1919 |
Merchant Shipping (Wireless Telegraphy) Act (9 and 10 Geo. 5, c. 38). |
| 1921 |
Merchant Shipping Act (11 and 12 Geo. 5, c. 28). |
| 1923 |
Merchant Shipping Act (Amdt.) Act (13 and 14 Geo. 5, c. 40). |
| 1925 |
Merchant Shipping (Equivalent Provisions) Act (15 and 16 Geo. 5, c. 37). |
| 1932 |
Merchant Shipping (Safely and Load Line Conventions) Act (22 and 23 Geo. 5, c. 9). |
| 1936 |
Merchant Shipping (Carriage of Munitions to Spain) Act (1 Edw. 8 and 1 Geo. 6, c. 1), |
| 1937 |
Merchant Shipping (Spanish Frontiers Observation) Act (1 Edw. 8 and 1 Geo. 6, c. 19). |
| 1937 |
Merchant Shipping Act (1 Edw. 8 and 1 Geo. 6, c. 23). |
| 1937 |
Merchant Shipping (Superannuation Contributions) Act (1 Geo. 6, c. 4). |
| 1940 |
Merchant Shipping (Salvage) Act (3 and 4 Geo. 6, c. 43). |
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