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440. Special provision regarding punishment.-

Notwithstanding anything contained in 1[section 29 of the Code of Criminal Procedure, 1973 (2 of 1974),] it shall be lawful for a 2[Metropolitan Magistrate or a Judicial Magistrate] to pass any sentence authorised by or under this Act on any person convicted of an offence under this Act or any rule or regulation thereunder.









  

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