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429. Statement relating to crew of sailing vessel to be maintained.- (1) Every owner or tindal of a sailing vessel shall maintain or cause to be maintained in the prescribed a form a statement of the crew of the vessel containing with respect to each member thereof- (a) his name; (b) the wages payable to him; (c) the names and addresses of his next-of-kin; (d) the date of commencement of his employment; and (e) such other particulars as may be prescribed. (2) Every change in the crew of the vessel shall be entered in the statement under sub-section (1). (3) A copy of such statement and of every change entered therein shall be communicated as soon as possible to the registrar of the port of registry of the vessel concerned.    |
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