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188. Prohibition against solicitation by lodging house keepers.- No person shall, while a ship is at any port or place in India- (a) solicit a seaman or apprentice to become a lodger at the house of any person letting lodgings for hire; or (b) take out of the ship any property of the seaman or apprentice except under the direction of the seaman or apprentice and with the permission of the master.    |
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