Medical Termination of Pregnancy Act, 1971
1. Short title. extent and commencement.-
(1) This Act may be called the Medical
Termination of Pregnancy Act, 1971.
(2) It extends to the whole of India except
the State of Jammu and Kashmir.
(3) It shall come into force on such date as
the Central Government may, by notification in the Official Gazette, appoint.