Maternity Benefit Act,1961
6. Break for nursing child
Each of the two breaks mentioned in section 11 shall be of 15
minutes' duration. An extra sufficient period, depending upon the distance to
be covered, shall be allowed for the purpose of journey to and from the creche
or the place where the children are left by women while on duty, provided that
such extra period shall not be of less than 5 minutes and more than 15 minutes'
duration. If any dispute arises regarding such extra period, the matter shall
be referred to the competent authority for decision.