 |
|
|
|
|
|
|
||||||||||||||
|
 |
 |
|
|
||||||||||||||||
|
|
|||||||||||||||||||
 |
 |
|
||||||||||||||||||
 |
|
|||||||||||||||||||
|
||||||||||||||||||||
Maternity Benefit Act,1961 FORM O: Prosecution during the Year ending 31st December, 20.... [Rule 16]
(For mines) N.B .-Reasons for prosecution should be given in full in the Appendix below: Date ______________ Signature of employer.    |
||||||||||||||||||||
|
||||||||||||||||||||
|
||||||||||||||||||||
 |
|
|||||||||||||||||||
 |
|
 |
|
|||||||||||||||||
|
|
|
|
|
|
|
||||||||||||||
|
|
|
|
|
|
||||||||||||||||
|
|
|
|||||||||||||||||||
|
|
|
||||||||||||||||||
|
|
|||||||||||||||||||
|
|
||||||||||||||||||||
Maternity Benefit Act,1961 FORM O: Prosecution during the Year ending 31st December, 20.... [Rule 16]
(For mines) N.B .-Reasons for prosecution should be given in full in the Appendix below: Date ______________ Signature of employer. |
||||||||||||||||||||
|
||||||||||||||||||||
|
||||||||||||||||||||
|
|
|||||||||||||||||||
|
|
|
|
|||||||||||||||||
Back