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Maternity Benefit Act,1961 29. Amendment of Act 69 of 1951 In section 32 of the Plantations Labor Act, 1951- (a) in sub-section (1), the letter and brackets "(a)" before the words "in the case of sickness", the word "and" after the words "sickness allowances" and clause (b) shall be omitted; (b) in sub-section (2), the words "or maternity" shall be omitted.    |
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