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The Maternity Benefit (Amendment) Act, 2017
[Act No. 6 of 2017]
[27th March, 2017.]
Contents
Title
The Maternity Benefit (Amendment) Act, 2017
Sections
Particulars
1.
Short title and commencement
2.
Amendment of section 3
3.
Amendment of section 5
4.
Insertion of new section 11A
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