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The Marking of Heavy Packages Act, 1951
[Act No. 39 of 1951]
[25th June, 1951.]
Contents
Sections
Particulars
Title
The Marking of Heavy Packages Act, 1951
1.
Short title, extent and commencement
2.
Definitions
3.
Obligation to mark weight on heavy packages
4.
Inspectors
5.
Powers of inspector.
6.
Penalties
7.
Offences by companies
8.
Cognizance of offences
9.
Protection of action taken in good faith
10.
Power to make rules
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