The Manoeuvres Field Firing and Artillery Practice Act, 1938

[Act No. 5 of 1938]

[12th March, 1938.]

Contents
Sections	Particulars
Title	The Manoeuvres Field Firing and Artillery Practice Act, 1938
1.	Short title and extent
Chapter I	Manoeuvres
2.	Power of State Government to authorise manoeuvres
3.	Powers exercisable for purposes of maneuvers
4.	Duty of Officer Commanding to repair damage
5.	Right to compensation for damage caused by manoeuvres
6.	Method of assessing compensation
7.	Offences
Chapter II	Field Firing and Artillery Practice
8.	Definitions
9.	Power of State Government to authorise field firing and artillery practice
10.	Powers exercisable for purposes of field firing and artillery practice
11.	Compensation
12.	Offences
Chapter III	General
13.	Power to make rules