The Mangrol and Manavadar (Administration of Property) Act, 1949

[Act No. 2 of 1949]

[14th February, 1949.]

Contents:
Sections:	Particulars:
Title	The Mangrol and Manavadar (Administration of Property) Act, 1949
1.	Short title
2.	Definition
3.	Vesting of property in Manager
4.	Powers of Manager
5.	Payment to Manager to be a discharge of obligations
6.	Issue of duplicate securities
7.	Transfers otherwise than by Manager void
8.	Power to call for information
9.	Bar of jurisdiction of Court
10.	Power of the Central Government to add to the Schedule
11.	Bar of legal proceedings
12.	Repeal
The Schedule	Properties Belonging to the State of Mangrol