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The Major Port Authorities Act, 2021

Chapter V

Supervision of Central Government

45 . Administration report.-

As soon as may be after the first day of April in every year and not later than such date as may be fixed by the Central Government, the Board shall submit to the Central Government a detailed report of the administration of the Board during the preceding year ending on the thirty-first day of March, in such form as the Central Government may direct.









  

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