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Maintenance and Welfare of Parents and Senior Citizens Act, 2007 Chapter IV: Provisions for Medical Care of Senior Citizen 20. Medical support for senior citizen.- The State Government shall ensure that, - i. the Government hospitals or hospitals funded fully or partially by the Government shall provide beds for all senior citizens as far as possible; separate queues be arranged for senior citizens; iii. facility for treatment of chronic, terminal and degenerative diseases is expanded for senior citizens; iv. research activities for chronic elderly diseases and ageing is expanded; v. There are earmarked facilities for geriatric patients in every district hospital duly headed by a medical officer with experience in geriatric care.    |
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