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12. Jurisdiction of District Judge or subordinate Judge in original suits.- The jurisdiction of a District Judge or a Subordinate Judge extends, subject to the rules contained in the Code of Civil Procedure, to all original suits and proceedings of a civil nature. Jurisdiction of District Munsif.- The jurisdiction of a District Munsif extends to all like suits and proceedings, not otherwise exempted from his cognizance, of which the amount or value of the subject-matter does not exceed two thousand five hundred rupees. 1. Added by Act 21 of 1885, s. 2. 2. Added by s. 3, ibid.    |
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