The Lotteries (Regulation) Act, 1998

S.No	Contents
1	Short title, extent and commencement
2	Definitions
3	Prohibition of Lotteries
4	Conditions subject to which lotteries may be organized, etc
5	Prohibition of sale of ticket in a State
6	Prohibition of organization, etc., of Lottery
7	Penalty
8	Offences to be cognizable and non - bailable
9	Offences by companies
10	Power to give directions
11	Power of Central Government to make rules
12	Power of State Government to make rules
13	Repeal and saving

[7th July, 1998.]

An  Act  to  regulate the lotteries and to  provide  for  matters connected therewith and incidental thereto

BE  it  enacted  by  Parliament in the Forty-ninth  Year  of  the  Republic of India as follows:-