AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Lotteries (Regulation) Act, 1998

6.  Prohibition  of organization, etc., of lottery.-

The  Central  Government  may,  by  order published in  the  Official  Gazette,  prohibit   a   lottery  organized,   conducted  or  promoted   in  contravention  of the provisions of section 4 or where tickets of  such  lottery  are  sold in contravention of  the  provisions  of section 5.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement