The Lotteries (Regulation) Act, 1998
2. Definitions.-
In this Act, unless there is
anything repugnant in the subject or context,-
-
"bumper draw of a lottery"
means a special draw of lottery conducted on or during
any festival or other special occasion wherein the prize
money offered is greater than the prize money offered in the case of other
ordinary draw of lotteries;
-
"lottery" means a
scheme, in whatever form and by whatever name called, for distribution of
prizes by lot or chance to those persons participating in the chances of a
prize by purchasing tickets;
-
"prescribed" means prescribed by
rules made under this Act.