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The Lotteries (Regulation) Act, 1998

13. Repeal and saving.-

  1. The Lotteries (Regulation) Ordinance, 1998 (Ord.  6 of 1998), is hereby repealed.

  2. Notwithstanding  such  repeal, anything done or  any  action  taken under the said Ordinance, shall be deemed to have been done  or taken under the corresponding provisions of this Act.









  

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