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The Lok Sahayak Sena Act, 1956
[Act No. 53 of 1956]
[15th September, 1956.]
Contents
Sections
Chaptericulars
Title
The Lok Sahayak Sena Act, 1956
1.
Short title and extent
2.
Definitions
3.
Constitution of the Lok Sahayak Sena
4.
Establishment of camps
5.
Enrolment
6.
Duties of volunteers
7.
Discharge
8.
Offences and penalties
9.
Liability for causing loss of, or damage to, Government property
10.
Presumption as to certain documents
11.
Power to make rules
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