The Lokpal and Lokayuktas Act, 2013
Chapter V Expenses of Lokpal to be Charged on Consolidated Fund of
India
13. Expenses of Lokpal to be Charged on
Consolidated Fund of India
The administrative expenses of the Lokpal, including all
salaries, allowances and pensions payable to or in respect of the Chairperson,
Members or Secretary or other officers or staff of the Lokpal, shall be charged
upon the Consolidated Fund of India and any fees or other moneys taken by the
Lokpal shall form part of that Fund.