The Lokpal and Lokayuktas Act, 2013

Part I: Preliminary

1. Short title, extent, application and commencement.

1.      This Act may be called the Lokpal and Lokayuktas Act, 2013.

2.      It extends to the whole of India.

3.      It shall apply to public servants in and outside India.

4.      It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

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