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The Live-Stock Importation Act, 1898
[Act No. 9 of 1898]
[12th August, 1898]
Contents
Title
Live-Stock Importation Act, 1898
Sections
Particulars
1.
Short title and local extent
2.
Definitions
3.
Power to regulate importation of live-stock
3A.
Power to regulate Importation of live-stock products
4.
Power of State Government to make rules
5.
Protection to persons acting under Act
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