Life Insurance Corporation Act, 1956
32. Power of
Corporation to have official seal in certain cases.-
The Corporation may
have for use in any zonal office divisional office or in any office outside
India an official seal which shall be a facsimile of the common seal of the
Corporation, with the addition on its fact of the name of the zonal office,
divisional officer or other office where it is to be used, and any such
official seal may be affixed to any deed or document to which the Corporation
is a party.