Life Insurance Corporation Act, 1956
27. Annual report of
activities of Corporation.-
The Corporation
shall, as soon as may, be after the end of each financial year, prepare and
submit to the Central Government in such form as may be prescribed a report
giving an account of its activities during the previous financial year, and the
report shall also give an account of the activities if any, which are likely to
be undertaken by the Corporation in the next financial year.