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Life Insurance Corporation Act, 1956 Chapter I: Preliminary 1. Short title and commencement.- 1. This Act may be called the Life Insurance Corporation Act, 1956. 2. It shall come into force on such date {1st July, 1956 vide Notification No.S.R.O.1456, dated 26-6-1956, Gazette of India, Extraordinary, Part II, sec.3, p.1531.} as the Central Government may, by notifications in the Official Gazette, appoint.    |
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