AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Life Insurance Corporation (Modification of Settlements) Act, 1976

Act No. 72 of 1976

[29th May, 1976.]

Contents
Sections Particulars
Title The Life Insurance Corporation (Modification of Settlements) Act, 1976
1. Short title
2. Definitions
3. Modification of settlements


Bare Acts Back




  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement