The Life Insurance Corporation (Amendment) Act, 1957

[Act No. 17 of 1961]

[6th June, 1957.]

Contents:
Title	The Life Insurance Corporation (Amendment) Act, 1957
Sections:	Particulars:
1.	Short title
2.	Repealed
3.	Repealed
4.	Repealed
5.	[Repealed.]
6.	Validation of orders passed before commencement of Act altering remuneration, etc
7.	Repealed