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The Legislative Assembly of Nagaland (Change in Representation) Act, 1968

[Act No. 61 of 1968]

[31st December, 1968.]

Contents:
Title The Legislative Assembly of Nagaland (Change in Representation) Act, 1968
Sections: Particulars:
1. Short title
2. Change in representation in the Legislative Assembly of Nagaland
3. [Repealed.]
4. [Repealed.]
5. Saving as to present Legislative Assembly


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