AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

The Legal Tender (Inscribed Notes) Act, 1964

[Act No. 28 of 1964]

[30th September, 1964.]

Contents
Sections Chaptericulars
Title The Legal Tender (Inscribed Notes) Act, 1964
1. Short title and extent
2. Notes bearing messages of a political character not to be legal tender
3. Repeal and savings


Bare Acts Back




  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement