AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

1[The Legal Representatives' Suits Act, 1855]
Act No. 12 of 1855

[27th March, 1855.]

An Act to enable Executors, Administrators or Representatives to sue and be sued for certain wrongs.2









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement