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The Legal Practitioners Act, 1879 [29th October, 1879.] An Act to consolidate and amend the law relating to Legal Practitioners. WHEREAS it is expedient to consolidate and amend the law relating to Legal Practitioners in 2 [certain Provinces, and to empower the Provincial Government of every other Province to extend thereto] such portions of this Act as such Government may think fit; It is hereby enacted as follows:    |
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