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38. [Exemption of High Court practitioners from certain parts. of Act.]

Rep. by s. 50 (5), ibid. (w.e.f. 15-6-2011).

1. Subs. by Act 11 of 1896, s. 4, for section 36.

2. Ins. by Act 15 of 1926, s. 3









  

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