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13. [Suspension and dismissal of pleaders and mukhtars guilty of unprofessional conduct.] Rep. by s. 50(4), ibid. (w.e.f. 1-9-1963). 1. See now the Presidency Small Cause Courts Act, 1882 (15 of 1882). 2. See now the Provincial Small Cause Courts Act, 1887 (9 of 1887). 3. Subs. by Act 15 of 1926, s. 2, for the former definition.    |
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