The Legal Metrology Act, 2009
21. Training in Legal
Metrology. -
1. For
imparting training in Legal Metrology and other allied branches of knowledge
the "Indian Institute of Legal Metrology" (hereinafter referred to as
the "Institute") established under the provisions of the Standards of
Weights and Measures Act, 1976, shall be deemed to have been established under
the corresponding provisions of this Act.
2. The
management and control of the Institute, the teaching staff and other
employees, the courses and curricula for training thereat, the qualifications,
which a person shall possess in order to be eligible for admission thereto
shall be such as may be prescribed.