The Lalit Kala Akadami (Taking Over of Management) Act, 1997

[Act No. 17 of 1997]

[25th March, 1997.]

Contents
Sections	Particulars
Title	The Lalit Kala Akadami (Taking Over of Management) Act
Chapter I	Preliminary
1.	Short title and commencement
2.	Definitions
Chapter II	Taking Over of The Management of The Lalit Kala Akadami
3.	Management of the society
4.	Administrator of society
5.	No right to compensation for premature termination of a contract
6.	Relinquishment of administration of the society
7.	Application of Act 21 of 1860
Chapter III	Miscellaneous
8.	Penalties
9.	Offences by companies
10.	Exclusion of period of operation of Act
11.	Act to have overriding effect
12.	Protection of action taken in good faith
13.	Contracts in bad faith may be cancelled or varied
14.	Power to terminate contract of employment
15.	Power to make rules
16.	Repeal and saving