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The Khuda Bakhsh Oriental Public Library Act, 1969
[Act No. 43 of 1969]
[26th December, 1969.]
Contents
Sections
Particulars
Title
The Khuda Bakhsh Oriental Public Library Act, 1969
Chapter I
Preliminary
1.
Short title, extent and commencement
2.
Declaration of Khuda Bakhsh Oriental Public Library as an institution of national importance
3.
Definitions
Chapter II
The Khuda Bakhsh Oriental Public Library Board
4.
Establishment and incorporation of Board
5.
Composition of Board
6.
Term of office and fresh nomination in certain cases
7.
Vacancies, etc., not to invalidate acts
8.
Duty of Government nominating persons, etc
9.
Meetings of Board
10.
Temporary association of persons with Board for particular purposes
11.
Authentication of orders and other instruments of Board
12.
Staff of Board
13.
Transfer of service of existing employees to Board
14.
Location of library
Chapter III
SProperty, Liabilities and Functions of the Board
15.
Property and liabilities of Board
16.
Duties of Board
17.
Powers of Board
Chapter IV
Finance, Accounts, Audit and Reports
18.
Grants by Central Government to Board
19.
Fund of Board
20.
Budget
21.
Accounts and audit
22.
Returns and reports
Chapter V
Miscellaneous
23.
Power of Central Government to issue directions to Board
24.
Delegation of powers and duties
25.
Officers and employees of Board to be public servants
26.
Protection of action taken under the Act
27.
Power of Central Government to make rules
28.
Power of Board to make regulations
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