The Kazis Act, 1880

[Act No. 12 of 1880]

[9th July, 1880.]

Contents:
Title	Kazis Act, 1880
Sections:	Particulars:
1.	Short title
	Local extent
2.	Power to appoint Kazis for any local area
3.	Naib Kazis
4.	Nothing in Act to confer judicial or administrative powers; or to render the presence of Kazis necessary; or to prevent any one acting as Kazi