AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
  
  
    

Juvenile Justice (Care and Protection of Children) Act, 2000

65. Procedure in respect of bonds.-

Provisions of Chapter XXXIII of the Code of Criminal Procedure, 1973 (2 of 1974) shall as far as may be, apply to bonds taken under this Act.









  

Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement