The Junagadh Administration (Property) Act, 1948

[Act No. 26 of 1948]

[13th April, 1948.]

Contents
Sections	Particulars
Title	The Junagadh Administration (Property) Act, 1948
1.	Short title
2.	Definitions
3.	Vesting and disposal of property and powders of Administrator
4.	Issue of duplicate securities
5.	Transfers otherwise than by Administrator void
6.	Bar of jurisdiction
7.	Protection of action taken under this Act
8.	Power of the Central Government to add to the schedule
9.	Repeal of Ordinance No. 30 of 1947
The Schedule
Part I	Bank Deposits
Part II	Government Securities
Part III	Shares of Joint Stock Companies