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Part III.-

Shares of Joint Stock Companies

Serial No. Name of Joint Stock Company Shares
1. The Industrial Investment Trust, Limited. 1,000 shares in the name of His Highness Sir Mahabat Khan, G.C.I.E. Nos. 29652 to 30651.
2. The Central Provinces Railway Company, Limited. 1,000 shares in the name of His Highness Nawab Mahabat Sahib Khan Rasul Khan, Nos. 47767 to 48766.
1[3. The Air Service of India.... 120 ordinary shares of Rs.15 each in the name of Colonel His Highness Sir Mahabat Khanji, Nos. D. 9311 to D. 9430.
4. Do.... 120 shares of Rs.15 each in the name of Dewan Junagadh, State Nos. D. 3888 to D. 4007.
5. The Hindustan Motors Limited.... 7 shares of Rs.20 each in the name of Liaqat Mohammad Khan Nos.13913, 13924 to 13926 and 46773 to 46775.]

1. Added by notification No. 199-P, dated 5th May, 1948, see Gazette of India, 1948, Part I.









  

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