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9. Officers of the University.-

The following shall be the officers of the University:-

(i) the Amir-i-Jamia (Chancellor);

(ii) the Shaikh-ul-Jamia (Vice-Chancellor);

(iii) the Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor);

(iv) the Musajjil (Registrar);

(v) the Deans of Faculties;

(vi) the Dean of Students' Welfare;

(vii) the Finance Officer; and

(viii) such other officers as may be declared by the Statutes to be officers of the University.









  

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