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17. Authorities of the University.-

The following shall be the authorities of the University:-

(i) the Anjuman (Court);

(ii) the Majlis-i-Muntazimah (Executive Council);

(iii) the Majlis-i-Talimi (Academic Council);

(iv) the Majlis-i-Maliyat (Finance Committee);

(v) the Faculties;

(vi) the Planning Board; and

(vii) such other authorities as may be declared by the Statutes to be authorities of the University.









  

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